Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 1 in The Restriction of Habitual Offenders (Punjab) Act, 1918 1. Title and extent. (a)This Act may be called the Restriction of Habitual Offenders (Punjab) Act, 1918.(b)It extends to [Haryana] [Adaptation of Laws Order, 1968.].
