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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(6) in The Orissa Marine Fishing Regulation Rules, 1983

(6)In case of any refusal for issue of licence to the fishing vessels under Sub-section (3) of Section 6, the Authorised Officer shall record the reasons of refusal, and a copy of the same along with the order of refusal shall be made available to the applicant.