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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(10) in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007

(10)Any objection to the panel will be filed to the office of the Block Development Officer concerned within fifteen (15) days from the date of its publication.