Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(1) in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968 (1)"Appellate Authority" means the authority appointed by the State Government under sub-section (4) of section 30;
