Calcutta High Court (Appellete Side)
Tandra Mukherjee & Ors vs Sebi & Ors on 1 August, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 01.08.2018
Item No.3 Ct. No.17 CHC W.P. 5437 (W) of 2014 Tandra Mukherjee & ors.
Vs. SEBI & ors.
with W.P. 16534 (W) of 2013 Tower Infotech Ltd. & anr.
Vs. UOI & ors.
With C.A.N.94 of 2017 With C.A.N.8103 of 2017 With C.A.N.8155 of 2017 With C.A.N.10159 of 2017 With C.A.N.10965 of 2017 With C.A.N.12251 of 2017 With W.P.18229 (W) of 2014 Amal Kr. Nandy & ors.
Vs. SEBI & ors.
With W.P.21910 (W) of 2017 Birendranath Koyal Vs. U.O.I. & ors.
With W.P.9707 (W) of 2018 Mr. Subir Sayal ...for the petitioner in W.P.16534 (W)/13 Mr. Debabrata Karan, Ms. Dipanwita Biswas, Mr. Debopriyo Karan ...for the petitioner in W.P.21910 (W) of 2017 Mr. Dibyendu Chatterjee, Mr. Siddhartha Roy, Mrs. Madhuporna Kanrar ...for the petitioners in W.P.5437 (W) of 2014 Mr. Tapan Kumar Mukherjee, Sr. Advocate Mr. Rabindra Narayan Dutta, Mr. Hare Krishna Halder, Mr. Tulshi Das Ray, Mr. Tarak Karan ...for the State Mr. Dilip Kumar Chakraborty 2 ...for the Union of India in W.P.21910 (W) of 2017 Mr. Partha Sarathi Biswas ...for the Union of India in W.P. 5437 (W) of 2014 Ms. Sumitra Das ...for the CBI Mr. Prasanta Kumar Dutt, Mr. Rupak Ghosh, Mr. Susanta Kumar Dutt, Mr. Syamantak Banerjee ...for the SEBI Mr. Neguive Ahmed ...for the Committee Let these matters be listed on 7th August, 2018.
(Aniruddha Bose, J.) (Joymalya Bagchi, J.)