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State of Rajasthan - Section

Section 269 in Rajasthan Panchayati Raj Rules, 1996

269. Canvassing.

- No recommendation for recruitment either written or oral other than that required under the Rules shall be taken into consideration. Any attempt on the part of a candidate to enlist support directly or indirectly for his candidature by other means may disqualify him for recruitment.Procedure for Direct Recruitment