Section 21 in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979
21. Departmental examination.
- Directly recruited officers shall be required to pass such departmental examination, and to undergo such training as the Governor may from time to time prescribe.Note. - The programme of training and the syllabus and rules for the conduct of the departmental examination prescribed at the commencement of these rules are given in Appendix B'.
