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Securities Appellate Tribunal

Alankit Imaginations Ltd vs Nseil on 5 May, 2025

BEFORE THE SECURITIES APPELLATE TRIBUNAL
                 MUMBAI
                                                                  Date: 05.05.2025


                                         Appeal No. 856 of 2022

Alankit Imaginations Limited                                           ...Appellant

Versus

National Stock Exchange of India Limited                             ...Respondent

Mr. Rashid Boatwalla, Advocate with Mr. Siddharth Yewale,
Advocate i/b Manilal Kher Ambalal & Co. for the Respondent.

                                                 AND
                                         Appeal No. 618 of 2023

Alankit Imaginations Limited                                           ...Appellant

Versus

National Stock Exchange of India Limited                             ...Respondent

Mr. Shlok Bodas, Advocate i/b Parinam Law Associates for the
Respondent.


ORDER:

Call on September 02, 2025.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed Technical Member 05.05.2025 MANISH by PRERNA MANISH KHARE Date: 2025.05.07 PK KHARE 14:50:49 +05'30'