Securities Appellate Tribunal
Alankit Imaginations Ltd vs Nseil on 5 May, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 05.05.2025
Appeal No. 856 of 2022
Alankit Imaginations Limited ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Mr. Rashid Boatwalla, Advocate with Mr. Siddharth Yewale,
Advocate i/b Manilal Kher Ambalal & Co. for the Respondent.
AND
Appeal No. 618 of 2023
Alankit Imaginations Limited ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Mr. Shlok Bodas, Advocate i/b Parinam Law Associates for the
Respondent.
ORDER:
Call on September 02, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed Technical Member 05.05.2025 MANISH by PRERNA MANISH KHARE Date: 2025.05.07 PK KHARE 14:50:49 +05'30'