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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(1)(iv) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(iv)[ the batch number and date of manufacture/bottling;] [Inserted by Notification No. 1/197-Fin (R&C)(B) dated 2-4-97, published in O.G. Series I No. 52 (Extraordinary 5) dated 2-4-97.]