Delhi High Court - Orders
Amzad Khan vs The Principal Mount Abu Public School ... on 18 March, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5992/2025
AMZAD KHAN
.....Petitioner
Through:
versus
THE PRINCIPAL MOUNT ABU PUBLIC SCHOOL AND ANR
.....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 18.03.2026
List on 14.09.2026
JASMEET SINGH, J
MARCH 18, 2026/AS
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