Chattisgarh High Court
Esteem Industries Inc vs State Of Chhattisgarh on 31 August, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 3989 of 2021 Bagree Enterprises Versus State Of Chhattisgarh WPC/3966/2021,WPC/917/2022,WPC/2322/2021, WPC/2802/2022,WPC/4124/2021, 31/08/2023 Mr. Sabyasachi Bhaduri, Advocate for the petitioners in these writ petitions.
Mr. G. Patel, Govt. Advocate for the State.
At the request of learned counsel for the petitioner, list these petitions in the week commencing 25.9.2023.
Sd/-
(Parth Prateem Sahu) Judge roshan/-