Madhya Pradesh High Court
Shivam Maheshwari vs Board Of Secondary Education on 14 July, 2017
WP-3835-2017
(SHIVAM MAHESHWARI Vs BOARD OF SECONDARY EDUCATION)
14-07-2017
Shri Manoj Manav, learned counsel for the petitioner.
Ms. Mini Ravindran, learned counsel for the respondent.
In compliance of the order dated 04.07.2017, the answer sheet of Physics & Hindi subject has been brought before this Court.
Ms. Ravindran is directed to keep one official valuer of Physics subject before this Court on 17.07.2017 to recheck the answer book of the petitioner.
The petitioner undertakes to bear the expenses of Rs.5,000/- List on 17.07.2017.
(VIVEK RUSIA) JUDGE jasleen