Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Arunachal Pradesh - Subsection Section 11(4) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012 (4)The Procedure and conduct of business by the State Authority, its budget and the term of office and conditions of service of the members shall be as prescribed
