Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(5) in Haryana Rural Employment Guarantee Scheme, 2007

(5)A complaint register shall be maintained at all Gram Panchayat offices/Block offices and District Programme Coordinator office. (Annexure-XIV)