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UT Ladakh - Section

Section 32 in The University of Ladakh Act, 2018

32. Board of Inspection.

(1)There shall be a Board of Inspection in the Cluster University consisting of the following members, namely :-
(a)A designated officer of the Cluster University to be named as Dean, College Development Council ;
(b)Principals of the constituent colleges of the Cluster University ; and
(c)Two Deans of Faculties of the Cluster University by rotation, nominated by the Vice-Chancellor.
(2)The terms and conditions of the office of the members of the Board of Inspection shall be such as may be prescribed by the Statutes in this behalf.