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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3) in The Punjab Forward Contracts Tax Act, 1951

(3)It shall come into force on such [date as the Government may, by Notification in the Official Gazette, specify]. [Vide Punjab Government Notification No. 2938-E and T-51/2576, dated 1.6.1951.]