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State of Uttar Pradesh - Section

Section 26 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

26. Disqualification for being a member or an Adhyaksha.

- A person who is subject to any of the disqualifications mentioned in Section 13, shall be disqualified for being elected as a member under Section 18 or as an Adhyaksha or [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] under Section 19.]