Delhi High Court - Orders
Santra Devi & Ors vs New India Ass Co Ltd & Ors on 12 October, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~68 & 69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(68)+ MAC.APP. 913/2016
SANTRA DEVI & ORS ..... Appellants
Through: Appearance not given.
versus
NEW INDIA ASS CO LTD & ORS ..... Respondents
Through: Appearance not given.
(69) MAC.APP. 589/2019 & CM APPL. 24493/2019
HDFC ERGO GENERAL INSURANCE CO LTD ..... Appellant
Through: Appearance not given.
versus
RIHANA & ORS ..... Respondents
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 12.10.2023
No time left.
List on 4th March, 2024.
NAVIN CHAWLA, J
OCTOBER 12, 2023/Arya
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