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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(I) in The Punjab State Warehousing Corporation Regulations, 1976

(I)The managing director any declare any article or item valuing upto Rs. 500/- as unserviceable and get it disposed of through public auction. For an article or item valuing above Rs. 500/- the aforesaid powers shall be exercised by the Chairman.