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Supreme Court - Daily Orders

Shri Nilesh Shantilal Tank vs Shri Jairaj Devidas on 10 November, 2022

Bench: Dinesh Maheshwari, Sudhanshu Dhulia

     ITEM NO.15                         COURT NO.7                  SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).24322/2014

     (Arising out of impugned final judgment and order dated 22-08-2014
     in AA No.45/2013 passed by the High Court Of Judicature At Bombay)

     SHRI NILESH SHANTILAL TANK & ANR.                               Petitioner(s)

                                                VERSUS

     SHRI JAIRAJ DEVIDAS & ORS.                                      Respondent(s)

     WITH
     SLP(C) No.24327/2014 (IX)

     SLP(C) No.1891-1892/2016 (IX)

     SLP(C) No.1888-1889/2016 (IX)

     Date : 10-11-2022 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)             Mr. Anil Kumar, Adv.
                                   Mr. Umang Tripathi, Adv.
                                   Mr. Kamal Mohan Gupta, AOR
                                   Mr. Amber Shehbaz Ansari, Adv.
                                   Mr. Gorakh Nath Yadav, Adv.

                                   Mr. Mahesh Agarwal, Adv.
                                   Mr. Rishi Agrawala, Adv.
                                   Mr. Vivek Jain, Adv.
                                   Ms. Geetika Sharma, Adv.
                                   Mr. E.C. Agrawala, AoR

                                   Mr. Dilip Ashwani, Adv.
                                   Mr. Sudarshan Singh Rawat, AOR
                                   Mr. Sunny Sachin Rawat, Adv.
                                   Mr. Mohit Kaushik, Adv.

     For Respondent(s)             Ms. Kiran Suri, Sr. Adv.
                                   Mr. S.J. Amith, Adv.
Signature Not Verified
                                   Ms. Aishwarya Kumar, Adv.
Digitally signed by
ARJUN BISHT
Date: 2022.11.10
                                   Mr. Krishna Kumar, Adv.
17:27:59 IST
Reason:                            Dr. (Mrs.) Vipin Gupta, AOR
                                   Ms. Vidushi Garg, Adv.
                                   Mr. B. Purushothama Reddy, Adv.

                                                 1
                    Mr. Vinay Navare, Sr. Adv.
                    Ms. Gwen Karthika, Adv.
                    Ms. Abha R. Sharma, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

SLP(C) No.24322/2014 & SLP(C) No.24327/2014 In view of the letter circulated by learned counsel for the petitioners, list after two weeks.

SLP(C) No.1891-1892/2016 & SLP(C) No.1888-1889/2016 In view of the submissions made by learned counsel for the parties, it appears appropriate to de tag these matters from SLP(C) No.24322/2014 and process the same separately. Ordered accordingly.

(ARJUN BISHT)                                    (RANJANA SHAILEY)
COURT MASTER (SH)                                COURT MASTER (NSH)




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