Supreme Court - Daily Orders
Shri Nilesh Shantilal Tank vs Shri Jairaj Devidas on 10 November, 2022
Bench: Dinesh Maheshwari, Sudhanshu Dhulia
ITEM NO.15 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).24322/2014
(Arising out of impugned final judgment and order dated 22-08-2014
in AA No.45/2013 passed by the High Court Of Judicature At Bombay)
SHRI NILESH SHANTILAL TANK & ANR. Petitioner(s)
VERSUS
SHRI JAIRAJ DEVIDAS & ORS. Respondent(s)
WITH
SLP(C) No.24327/2014 (IX)
SLP(C) No.1891-1892/2016 (IX)
SLP(C) No.1888-1889/2016 (IX)
Date : 10-11-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Anil Kumar, Adv.
Mr. Umang Tripathi, Adv.
Mr. Kamal Mohan Gupta, AOR
Mr. Amber Shehbaz Ansari, Adv.
Mr. Gorakh Nath Yadav, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Vivek Jain, Adv.
Ms. Geetika Sharma, Adv.
Mr. E.C. Agrawala, AoR
Mr. Dilip Ashwani, Adv.
Mr. Sudarshan Singh Rawat, AOR
Mr. Sunny Sachin Rawat, Adv.
Mr. Mohit Kaushik, Adv.
For Respondent(s) Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Signature Not Verified
Ms. Aishwarya Kumar, Adv.
Digitally signed by
ARJUN BISHT
Date: 2022.11.10
Mr. Krishna Kumar, Adv.
17:27:59 IST
Reason: Dr. (Mrs.) Vipin Gupta, AOR
Ms. Vidushi Garg, Adv.
Mr. B. Purushothama Reddy, Adv.
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Mr. Vinay Navare, Sr. Adv.
Ms. Gwen Karthika, Adv.
Ms. Abha R. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No.24322/2014 & SLP(C) No.24327/2014 In view of the letter circulated by learned counsel for the petitioners, list after two weeks.
SLP(C) No.1891-1892/2016 & SLP(C) No.1888-1889/2016 In view of the submissions made by learned counsel for the parties, it appears appropriate to de tag these matters from SLP(C) No.24322/2014 and process the same separately. Ordered accordingly.
(ARJUN BISHT) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (NSH)
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