Section 25(2) in Gujarat District Mineral Foundation Rules, 2016
(2)In addition to the financial audit, there may be an independent social-audit by the Governing Council in the manner specified by the State Level Co-ordination Committee. The parameters of such social audit may include coverage of mining affected people and families with respect to benefit sharing, timeliness of benefit payments, timeliness of developmental schemes/works undertaken, work completion rates, and any such related issues.*Note. - Please consider if the format of such registers should be appended to these rules.
