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State of Uttar Pradesh - Section

Section 9 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

9. Procedure of filing of nomination papers.

- The Returning Officer shall on receiving a nomination paper under Rule 7 enter thereon its serial number and the date on which and the hour at which the nomination paper has been delivered to him, and shall as soon as may be thereafter cause to be affixed at some conspicuous place in his office a notice of the nominations in Form III containing descriptions similar to those contained in the nomination paper, both of the candidate and of the person who have signed the nomination papers as proposers and seconders.