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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(i) in The Maharashtra Fiscal Responsibility and Budgetary Management Rules, 2006

(i)[ A statement on quality of investments based on outcomes (Revenue) in Form B-9.] [Clause (i) was added by G. N. dated 29.2.2008.]