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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(aa) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(aa)the lessee shall not employ, in connection with the mining operations, any person who is not an Indian national except with the previous approval of the Central Government;