Calcutta High Court
Maharaja Kirit Bikram Kishore Deb ... vs Unknown on 17 August, 2009
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET G.A. No.1812 of 2009 P.L.A. No.215 of 2008 IN THE HIGH COURT AT CALCUTTA TESTAMENTARY & INTESTATE JURISDICTION ORIGINAL SIDE IN THE GOODS OF :
MAHARAJA KIRIT BIKRAM KISHORE DEB BARMAN. Before The Hon'ble Justice INDIRA BANERJEE 17.08.2009 Citation be issued to Prodvut Bikram Kishore Deb Barman, Smt. Kriti Singh and Ms. Pragva Deb Barman.
Returnable on 7th September, 2009.
Department and all parties are to act on a signed xerox copy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) K.Banerjee Assistant Registrar (C.R.)