Supreme Court - Daily Orders
M/S Andhra Pradesh Power Generation ... vs M/S Tecpro Systems Limited on 23 September, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.41 COURT NO.7 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8998/2023
[Arising out of impugned final judgment and order dated 17-02-2023
in ARBA No. 81/2019 passed by the High Court for The State of
Telangana at Hyderabad]
M/S ANDHRA PRADESH POWER GENERATION Petitioner(s)
CORPORATION LIMITED (APGENCO)
VERSUS
M/S TECPRO SYSTEMS LIMITED & ORS. Respondent(s)
IA No. 89205/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 89201/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WITH SLP(C) No. 13200/2023 (XII-A) IA No. 132447/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 23-09-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :
Mr. Guru Krishnakumar, Sr. Adv. Mr. Venkita Subramoniam T.r, AOR Mr. Neeraj Kumar, Adv.
Mrs. Meenakshi Jha, Adv. Mr. Hari Vishnu, Adv.
Mr. N Venkataraman, Sr. Adv. Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR Mr. Dhananjay Dutta Shrimali, Adv. Mr. Shivshankar G, Adv.Signature Not Verified
For Respondent(s) :Ms. Misha Rohatgi, AOR Digitally signed by NISHA KHULBEY Date: 2025.09.24 17:28:50 IST Reason: Mr. Anirudh Krishnan, Adv. Mr. K. Shiva, Adv.
Mr. Anuraag Rajagopalan, Adv.2
Mr. Pranay Prakash, Adv. Mr. Varun Venkatesan, Sr. Adv. Mr. Sasank Iyer, Adv.
Mr. Balaji Srinivasan, AOR M/S. Dharmaprabhas Law Associates, AOR Mr. Guntur Pramod Kumar, AOR UPON hearing the counsel the Court made the following O R D E R List the matters on 07.10.2025 at 02:00 p.m. for final disposal.
(NISHA KHULBEY) (NIDHI WASON) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)