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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(2) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(2)In case, a party fails to pay to the witness the Revenue Court may, in order to ensure the payment, make such order as it may deem fit including stay of the proceedings.