Himachal Pradesh High Court
Rajiv Kohli vs . Income Tax Officer on 25 November, 2024
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajiv Kohli vs. Income Tax Officer CWP No. 9089 of 2024 25.11.2024 Present: Mr. Abhimanyu Jhamba Advocate (through Video Conferencing) for the petitioners.
Mr. Neeraj Sharma, Advocate for the respondents. CWP No. 9089 of 2024 & CMP No. 15270 of 2024 As prayed by learned counsel for respondents, list for consideration along with similar matter i.e. CWP NO. 4520 of 2024 titled Jeevan Singh Verma vs. Income Tax Officer, before the appropriate Bench on 27th November, 2024.
Interim to continue.
(Vivek Singh Thakur)
Judge
November 25, 2024 (Rakesh Kainthla)
(ms) Judge