Supreme Court - Daily Orders
U.O.I. Adn Ors. vs Reeta Devi on 17 October, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.3 COURT NO.6 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2014 in Petition(s) for Special Leave to Appeal (C) No(s).
22181/2014
U.O.I.& ORS. Petitioner(s)
VERSUS
REETA DEVI Respondent(s)
(For directions and office report)
WITH
I.A.No.3 In SLP(C) No. 23333/2014
(For directions and Office Report)
I.A.No.3 In SLP(C) No. 23335/2014
(For directions and Office Report)
Date : 17/10/2014 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.Ranjit Kumar, SG
Mr.Tushar Mehta, ASG
Ms.Indra Sawhney, Adv.
Ms.Binu Tamta, Adv.
Mr.Farrukh Rasheed, Adv.
Mr.Chetan Chawla, Adv.
Ms.Sushma Suri, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s) Mr. O. P. Bhadani, Adv.
Mr.Ashok Anand, Adv.
Mr.Rakesh Kumar Singh, Adv.
Upon hearing the counsel the Court made the following
O R D E R
Prima facie, there is no justification for accepting the prayer made in these applications. The same are accordingly dismissed.
Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2014.10.17 16:22:45 IST Reason: (SATISH KUMAR YADAV) (RENU DIWAN) COURT MASTER COURT MASTER