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State of Rajasthan - Section

Section 27 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

27. Empanelment of hospitals.

- Hospitals and other health facilities with desired infrastructure for inpatient and day care services will need to be empanelled. All government hospitals may be empanelled. The criteria for empanelling private hospitals and health facilities would be as decided by SIGPF department.