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Union of India - Section

Section 39 in The Explosives Rules, 2008

39. Requirement of samples for testing

.-Whenever the Chief Controller or Controller requires under sub-rules (7) or (12) of rule 6 testing of any explosive by the Departmental Testing Station, the manufacturer or the applicant shall submit the samples of the explosives, free of cost to the Departmental Testing Station in required quantities:Provided that if considered necessary, Chief Controller or Controller, as the case may be, may draw samples through his subordinate officers.