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Delhi High Court - Orders

Parmeet Singh Chatwal vs Ashwani Sahani on 17 January, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~OS-16
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     O.M.P. 1445/2014
      PARMEET SINGH CHATWAL                             ..... Petitioner
                         Through      Mr.S.P. Aggarwal, Adv.

                         versus

      ASHWANI SAHANI                                   ..... Respondent
                  Through             Mr.Pravin Nigam, Adv.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

                         ORDER

% 17.01.2019 Learned counsel for the petitioner states that the matter be kept for further arguments.

List for arguments on 14.02.2019.

JAYANT NATH, J JANUARY 17, 2019 rb