Delhi High Court - Orders
Parmeet Singh Chatwal vs Ashwani Sahani on 17 January, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 1445/2014
PARMEET SINGH CHATWAL ..... Petitioner
Through Mr.S.P. Aggarwal, Adv.
versus
ASHWANI SAHANI ..... Respondent
Through Mr.Pravin Nigam, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 17.01.2019 Learned counsel for the petitioner states that the matter be kept for further arguments.
List for arguments on 14.02.2019.
JAYANT NATH, J JANUARY 17, 2019 rb