Calcutta High Court
Gulshan Kumar Gulati And Anr vs West Bengal Small Industries ... on 21 September, 2023
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
OD-1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
WPO/1610/2023
GULSHAN KUMAR GULATI AND ANR
VS
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION
LIMITED AND ORS
BEFORE:
The Hon'ble JUSTICE RAJARSHI BHARADWAJ
Date: 21ST SEPTEMBER, 2023.
Appearance:
Mr. Abhrajit Mitra, Sr. Adv.
Mr. S. Banerjee, Adv.
Mr. Z. Haque, Adv.
Ms. A. Kr. Awasthi, Adv.
For the petitioner
Mr. K. Kr. Chattopadhyay, Adv.
Mr. Susanta Pal, Adv.
For the respondent Nos.1 to 4
The Court : Heard learned Counsel for the parties. The Order of stay passed on 15th September, 2023 is extended till 28th September, 2023.
Let this matter again appear in the list before the Regular Bench on 25th September, 2023.
(RAJARSHI BHARADWAJ, J.) A.Dey