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Calcutta High Court

Gulshan Kumar Gulati And Anr vs West Bengal Small Industries ... on 21 September, 2023

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

OD-1

                           ORDER SHEET
                  IN THE HIGH COURT AT CALCUTTA
                 CONSTITUTIONAL WRIT JURISDICTION
                           ORIGINAL SIDE


                            WPO/1610/2023

                GULSHAN KUMAR GULATI AND ANR
                               VS
    WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION
                        LIMITED AND ORS


   BEFORE:
   The Hon'ble JUSTICE RAJARSHI BHARADWAJ
   Date: 21ST SEPTEMBER, 2023.


                                                                        Appearance:
                                                         Mr. Abhrajit Mitra, Sr. Adv.
                                                               Mr. S. Banerjee, Adv.
                                                                 Mr. Z. Haque, Adv.
                                                            Ms. A. Kr. Awasthi, Adv.
                                                                   For the petitioner

                                                      Mr. K. Kr. Chattopadhyay, Adv.
                                                                Mr. Susanta Pal, Adv.
                                                       For the respondent Nos.1 to 4

The Court : Heard learned Counsel for the parties. The Order of stay passed on 15th September, 2023 is extended till 28th September, 2023.

Let this matter again appear in the list before the Regular Bench on 25th September, 2023.

(RAJARSHI BHARADWAJ, J.) A.Dey