Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 235] [Entire Act]

State of West Bengal - Subsection

Section 235(4) in The West Bengal Motor Vehicles Rules, 1989

(4)Arm rests for the driver not more than 10 centimetres wide may be provided within the space specified in clause (ii) of sub-rule (3).