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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(2)(C) in Karnataka Janapada Vishwavidyalaya Act, 2011

(C)to the post of Librarian shall consist of,-
(i)The Vice-Chancellor-ex-officio Chairman;
(ii)Three Library experts to be nominated by the Chancellor from the panel of the University Grant Commission of whom one shall be a person belonging to the Scheduled Castes or Scheduled Tribes and another to Other Backward Classes;
(iii)One Librarian nominated by the Government among the Librarians of the Library in any other University in the State and where no such Librarian is available in any University in the State, a Librarian of the Central Institute within the State.