Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in Railways Rates Tribunal (Procedure) Regulations, 1990 14. Copies of complaint.- Every complaint shall be accompanied with twices as many copies as there are parties and three additional copies for the use of the Tribunal.
