Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Goa - Subsection Section 37(4) in The Goa Excise Duty Act, 1964 (4)When anything is confiscated under sub-section (1) or (2) above, it shall thereupon vest in the Government.
