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Patna High Court - Orders

Gopikant Mishra vs The State Of Bihar & Ors on 18 March, 2009

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   MJC No.2514 of 2008
                                   GOPIKANT MISHRA
                                           Versus
                              THE STATE OF BIHAR & ORS
                                         -----------

3.   18.03.2009

. No one appears.

Put up this case after two weeks.

U.K. (Mridula Mishra,J)