Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2) in Tamil Nadu Outports Landing and Shipping Fees Act, 1885 (2)Save as provided in sub-section (1), any contravention of any rule made under this Act shall be punishable with fine not exceeding one hundred rupees.]
