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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(2)(d) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(d)the date by which the annual financial statement and programme of work shall be submitted by the Corporation to the State Government and the form and manner of preparing such statement;