Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

(2)Every Local Registrar of Citizen Registration shall function under the overall supervision of the Sub‑district or Taluk Registrar of Citizen Registration.