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Rajasthan High Court - Jaipur

Rajasthan Central Christian ... vs Smt. Sarojini B. Singh W/O Sh. Baristo on 1 September, 2021

Author: Arun Bhansali

Bench: Arun Bhansali

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 9307/2021

                                   Rajasthan Central Christian Management Board Of Secondary
                                   Education (Rccmbse), 2/10, Cni Social Centre, Opp. Roadways
                                   Bus Stand, Jaipur Road, Ajmer Through Designated Chairman,
                                   Bishop Darabara Singh S/o Sh. Mahend Singh (Bishop, Diocess
                                   Of Rajasthan Church Of Northern India), Aged-56 Years, R/o
                                   2/10, Cni Social Centre, Opp. Roadways Bus Stand, Ajmer.
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.         Smt. Sarojini B. Singh W/o Sh. Baristo, Aged About 56
                                              Years, R/o Mission Compound, Nasirabad District Ajmer.
                                   2.         Secretary, Church Of North India Trust Association, Head
                                              Office, Cni Building, Post Box No. 311, 16 Pandit Pant
                                              Marg, New Delhi.
                                   3.         Mission   Priminary       School,       Nasirabad       District   Ajmer
                                              Through Head Master.
                                   4.         Director, Primary Education, Rajasthan, Bikaner.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Neeraj K. Tiwari.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI Order 01/09/2021 Learned counsel for the petitioner seeks withdrawal of the writ petition, the same is, therefore, dismissed as withdrawn.

(ARUN BHANSALI),J 24/PKS (Downloaded on 01/09/2021 at 10:37:22 PM) Powered by TCPDF (www.tcpdf.org)