(1)These rules may be cited as the Orissa Factories Rules, 1950.(2)These rules shall extend to the States of Orissa.(3)These rules except Rules 29 to 33, 53, 63 to 77 and 96 shall come into force on the 8th August, 1950, and Rule 29 to 33, 53, 63 to 77 and 96 shall come into force on such dates as are specified therein.
