Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 669] [Entire Act] State of Haryana - Subsection Section 669(2) in Punjab Jail Manual (2)Grinding mills in cells should be raised about 4 feet off the ground on masonry pillars into which the lower stone should be firmly fixed. The upper stone should not be allowed to remain in the cell after the day's work is over.