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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(vii) in Rajasthan Conditions of Detention Order, 1971

(vii)shall not have in his possession any coin, currency note or negotiable instrument any weapon, stick, razor, other than a safety razor, piece of iron or any other article which may be used as weapon,