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State of Chattisgarh - Section
Section 042 in The Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976
042. [ - Taxes on goods and passengers. - Tax on entry of goods into local areas (C.G.)]
Challan of entry tax paid into Government Treasury/Sub-Trcasury/ Branch of the State Bank of India....................| By whom tendered | Name, address, registration No. and case No., ifany, of the dealer on whose behalf money is paid | Pay on account of | Amount (to be entered in figures) |
| (1) | (2) | (3) | (4) |
| (a) Entry Tax according to return for the periodfrom.........to........... | Under Rs.... in words..... | ||
| (b) Entry Tax demanded after assessment for the periodfrom..............to............ | |||
| (c) Penalty |