Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Madras Presidency - Section Section 59 in Madras Estates Land Act, 1908 59. Payment of rent in instalments. - Rent shall be payable in instalments according to agreement or in the absence of agreement according established usage.
