Delhi High Court - Orders
Reliance Eminent Trading And ... vs Delhi Development Authority on 11 September, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 582/2021
RELIANCE EMINENT TRADING AND COMMERCIAL
PRIVATE LIMITED
.....Plaintiff
Through: None.
versus
DELHI DEVELOPMENT AUTHORITY
.....Defendant
Through: Mr. Sanjay Katyal, Ms. Manika
Tripathy, Standing Counsels DDA
with Mr. Shashi Pratap Singh &
Ms. Shreya Kasera, Advs. for
DDA.
The matter has been taken up today as the date fixed i.e.
08.09.2023 was declared holiday in view of Notification
No.82/G-4/Genl.-I/DHC dated 01.09.2023.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 11.09.2023 I.A. No. 6914/2022 (u/O XIII-A Rule 4 of CPC).
1. It is submitted that the captioned IA is coming up for hearing before the Hon'ble Court on 04.10.2023.
CS(COMM) 582/2021
1. As per office noting, nothing fresh has been filed.
2. Joint Document Schedule has not been filed till date.
3. Let Joint Document Schedule including its hard copy be This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 21:53:29 filed at least two weeks before next date of hearing.
4. Both the parties shall file hard copies of their documents at least two weeks before next date of hearing.
5. Re-notify the matter for admission/ denial of documents and further proceedings on 12th December, 2023.
DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 11, 2023/v Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 21:53:29