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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(i) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(i)in determining the number of water closets no account shall be taken of any private water closet or the persons for whose use such private water closet is appropriated;