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Union of India - Section

Section 18 in The Registration Of Foreigners Rules, 1992

18. [* * *] [Omitted 'Report to be made by Universities/Educational Institutions. - Every University/Educational Institution shall furnish to the Registration Officer, information in respect of foreign students enrolled in the University/Educational Institution in Form G.' by Notification No. G.S.R. 324(E), dated 18.3.2016 (w.e.f. 10.3.1992).]

FormsFORM A(See rule 6)(To be completed in quadruplicate)